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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in Indian Broadcasting (Programme) Service Rules, 1990

(1)Any vacancy in any of the grades referred to in Schedules I and II, shall, after the initial constitution of the Service as provided in rule6, be filled in the manner hereinafter provided under this rule.