Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 150 in Kerala Factories Rules, 1957 150. Electrical apparatus. - Electrical plant, fittings and conductors shall, if exposed to a damp or corrosive atmosphere, be adequately protected, Periodic tests shall be carried out on all circuits.
