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[Cites 0, Cited by 0] [Section 8(10)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(10)(b) in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

(b)The drawl of LOT as provided in sub-Rule (a) may be either manual or through a computer as may be decided by the Commissioner of Prohibition. & Excise.