Securities Appellate Tribunal
Alankit Imaginations Ltd vs Nseil on 2 September, 2025
IN THE SECURITIES APPELLATE TRIBUNAL AT MUMBAI
Date: 02.09.2025
Appeal No. 856 of 2022
Alankit Imaginations Ltd ...Appellant
Versus
National Stock Exchange of India Ltd. ...Respondent
Mr. Abhiraj Arora, Advocate with Mr. Piyush Kaushal,
Advocate i/b Saraf and Partners for the Appellant.
Mr. Rashid Boatwalla, Advocate with Ms. Garima Jain,
Advocate i/b Manilal Kher Ambalal & Co. for the Respondent.
AND
Appeal No. 618 of 2023
Alankit Imaginations Ltd ...Appellant
Versus
National Stock Exchange of India Ltd. ...Respondent
Mr. Abhiraj Arora, Advocate with Mr. Piyush Kaushal,
Advocate i/b Saraf and Partners for the Appellant.
ORDER:
By consent, call on September 23, 2025.
Justice P.S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 02.09.2025 PRERNA MANISH KHARE Digitally signed by PRERNA MANISH KHARE Date: 2025.09.04 14:19:13 +05'30' PK