Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] Union of India - Subsection Section 14(1)(a) in The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980 (a)notwithstanding that the order has been made by an officer of the State Government, by that State Government or by the Central Government;