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Union of India - Section

Section 20A in The Companies (Indian Accounting Standards) Rules, 2015

20A. An entity shall disclose an analysis of the gain or loss recognized in the statement of profit and loss arising from the derecognition of financial assets measured at amortised cost, showing separately gains and losses arising from derecognition of those financial assets. This disclosure shall include the reasons for derecognising those financial assets.

Other disclosuresAccounting policies