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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(3)(v) in Punjab Urban Planning and Development Building Rules, 2018

(v)the means of access to the buildings and to its various floors as well as the means of escape in case of fire, if required under the specific law/ code; along with ramps and steps with respect to the building;