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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Assam - Subsection

Section 28(1) in Assam Panchayat (Constitution) Rules, 1995

(1)Every Ballot Paper shall be in Form I-A, I-B, I.-C and I-D respectively, appended to these rules and the particulars therein shall be recorded in the language of the region or such other languages as the State Election Commission may direct.