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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(1)(m) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(m)"State Level Selection Board" means the Board constituted under the Assam Education Department Selection Rules, 1981, amongst others for the purpose of making selection of candidates for appointment to the posts in Grade I and Grade II cadres of the service.