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[Cites 0, Cited by 5] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Special Marriage Act, 1954

(2)It extends to the whole of India [***] [The words 'except the State of Jammu and Kashmir' omitted by Act 34 of 2019, s. 95 and the Fifth Schedule (w.e.f. 31-10-2019)], and applies also to citizens of India domiciled in the territories to which this Act extends who are [in the State of Jammu and Kashmir.] [Substituted by Act 33 of 1969, Section 29, for " outside the said territories" (w.e.f. 31.8.1969).]