Section 21 in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017
21. Details of information in the post-paid bill.
- The post-paid bill shall contain the itemised details of-(a)network capacity fee,(b)rental charges for customer premises equipment, if any,(c)charges for pay channels and bouquets of pay channels subscribed by subscriber during the period of billing cycle,(d)any other charges which has been levied in compliance with the provisions of these regulations and,(e)taxes in conformity with applicable laws.
