Calcutta High Court
GA/2578/2019 on 4 December, 2019
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
GA No.2578 of 2019
With
PLA No.185 of 2002
IN THE HIGH COURT AT CALCUTTA
Testamentary and Intestate Jurisdiction
ORIGINAL SIDE
RADHA RANI SINHA (DECEASED)
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 4th December, 2019.
Appearance:
Mr. Kinjal Kumar Baral, Adv.
Mr. A. Mitra, Adv.
The Court : This is an application for restoration of an application for revocation of a probate.
The propounder is represented.
In the interest of justice, the causes shown in the application are accepted as sufficient. The order of dismissal dated July 15, 2019 is recalled. GA No.1531 of 2019, PLA No.185 of 2002 is restored to its original file and number.
Old GA No.2578 of 2019, new GA No.3 of 2019 in PLA No.185 of 2002 is disposed of without any order as to costs.
(DEBANGSU BASAK, J.) B.Pal