Section 26(1) in Himachal Pradesh Co-Operative Societies Act, 1968
(1)Every society shall keep open to inspection for its members or non-members free of charge, at all reasonable times, at the registered address of the society-(a)a copy of this Act;(b)a copy of the rules;(c)a copy of the bye-laws of the society; and(d)a register of members.
