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[Cites 0, Cited by 0] [Section 182(5)] [Section 182] [Entire Act]

Union of India - Subsection

Section 182(5)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)be either a Petty Officer or a Leading [seaman] [Substitued by S.R.O. 192, dated 10th September, 1973] passed professionally for Petty Officer who holds a certificate from his Captain that he has a reasonable chance of passing the examination;