Madhya Pradesh High Court
Dr. Vishnu Dutt Bindal vs Lakshmibai National Instutute Of ... on 2 January, 2018
THE HIGH COURT OF MADHYA PRADESH MP-1476-2017 (DR. VISHN U DUTT BINDAL VS LAKSHMIBAI NATIONAL INSTUTUTE OF PHYSICAL EDUCATION THR.) 2 Gwalior, Dated : 02-01-2018 List this case alongwith W.P.No.16199/2017. (SANJAY YADAV) (ASHOK KUMAR JOSHI) JUDGE JUDGE Ashish*