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[Cites 0, Cited by 2] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(4) in The Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006

(4)The percentage of reservation for filling up the vacancies by promotion by Scheduled Castes in Group 'C' and Group 'D' Services shall be twenty per cent.] [Inserted by Punjab Act No. 17 of 2018, dated 14.9.2018.]