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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Assam - Subsection

Section 26(1)(A) in Madhabdev University Act, 2017

(A)ex-officio members :
(i)The Vice-Chancellor;
(ii)The Pro-Vice-Chancellor,
(iii)The Registrar;
(iv)Academic Registrar;
(v)Two Members of Assam Legislative Assembly;
(vi)The Director of Higher Education, Assam;
(vii)The Director of Technical Education, Assam;
(viii)The Director of Medical Education, Assam;
(ix)The Chairman, Board of Secondary Education, Assam;
(x)Chairman. Higher Secondary Education Council, Assam;
(xi)The Principal of Constituent College, if any;
(xii)President and Secretary, Madhabdev University Teachers' Association.