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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(c) in Prevention Of Collision On National Waterways Regulations, 2002

(c)A sailing vessel underway may in addition to the lights prescribed in paragraph (a) of this regulation, exhibit at or near the top of the mast, where they can best be seen two alround lights in a vertical line, the upper being red and lower be green.