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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(9) in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997

(9)The Sub-Divisional Officer, in-charge of the National Highway Section or the permanent bridge, shall pay surprise visit, at leasttwice a month at the offices of the Fee Inspector or the Sectional Officer/Junior Engineer-in-charge to check that the collection and remittanceof fees by the staff is being done in accordance with the provisions of these rules. He shall countersign the cash register and the other record maintainedby the staff in token of such visit. Such visit, at least once in three months,shall also be made by the Executive Engineer of the State Public Works Department (Roads and Building) or by the officer of equivalent rank in any other department.