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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Kerala - Subsection

Section 78(1)(c) in Kerala Police Act, 2011

(c)the preparation, exhibition, representation, distribution or dissemination of pictures, symbols, placards, printed matter, pamphlets, books, audio-video recordings, digital records, posters which may inflame communal or religious passions or offend general standards of public morality or seriously affect public peace or endanger security of the nation.