Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 249 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 249. [Extension of application of provisions] [P. Dis. No. 12 of 1948 ]: - The provisions in Rules 246 to 248 shall apply, so far as they may be, to application under Order XXI, Rules 97 and 100 of the Code.
