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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(1) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(1)The Board shall subject to the provisions of this Act and the rules made thereunder, have all such powers, as may be necessary for the discharge of its functions and the performance of its duties under this Act or the rules or the regulations made thereunder;