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Union of India - Section

Section 3C in The Central Universities Act, 2009

3C. [ Establishment of Central University of Andhra Pradesh. [Inserted by Act No. 15 of 2019, dated 23.7.2019.]

- There shall be established a University, which shall be a body corporate, to be known as the Central University of Andhra Pradesh, having its territorial jurisdiction extending to the whole of the State of Andhra Pradesh, as specified in the First Schedule to this Act.