Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(1) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017 (1)Revision of rent between the landlord and the tenant shall be as per the terms set out in the tenancy agreement.
