Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Manipur - Subsection Section 34(b) in The Manipur (Hill Areas) District Councils Act, 1971 (b)fees for the use of, or benefits derived from, any of the works done or services rendered under section 29.
