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[Cites 0, Cited by 2] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(2) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

(2)No suit or other legal proceedings shall lie against the Government for, or on account of, or in respect of any act, matter or thing whatsoever, purporting to have been done in pursuance of, or under, this Act.