Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 22 in The Punjab Payment of Wages Rules, 1937 22. Abstracts. [Section 26(3)(1)] - The abstracts of the Act and of the rules made thereunder to be displayed under section 25 shall be in Form V.
