Calcutta High Court (Appellete Side)
(Sankar Kumar Verma vs The State Of West Bengal & on 28 June, 2013
Author: Dipankar Datta
Bench: Dipankar Datta
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8528. 06. 2013 rrc W. P. No. 18013 (W) of 2013 (Sankar Kumar Verma Vs. The State of West Bengal & Ors.) Mr. Nurul Islam Khan .....For the petitioner Mr. Rajendra Chaturvedi Ms. Bina Baidya .....For the State Put up the writ petition on Thursday next (4th July, 2013) as 'New Motion' to enable learned advocate for the State to obtain instructions.
( Dipankar Datta, J. )