Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 449] [Entire Act] State of Uttar Pradesh - Subsection Section 449(2) in The General Rules (Civil), 1957 (2)Leave, transfer and certificate of transfer of charge of ministerial officers. (These are to be retained for one year after entry in the service book).
