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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(1)(f) in The Delhi Lands Reforms Act, 1954

(f)[ a tenant of or over twelve years in Shahdara Circle and a non occupancy tenant in any part of the Union territory of Delhi other than a non- occupancy tenant referred to in clause (d);] [Substituted by Act 1 of 1966, sec 3 for clause (f)]