Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 67 in Faridabad Complex Administration Building Rules, 1989 67. Over from pipe. Sections 43(2), 57(2)(m). - An over floor pipe from a water cistern shall discharge in an exposed and conspicuous position so as not to cause dampness on any part of building.
