Section 7(l) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985
(l)shall perform such other duties as may be assigned from time to time by the Inspector-General of Prisons for the purpose of efficient working of the Home. The Superintendent shall carry out executive instructions issued from time to time by the Inspector-General of Prisons for the proper management of the Home-
