Section 107(1)(z) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

[Cites 0, Cited by 0] [Section 107(1)] [Section 107] [Entire Act]

State of Gujarat - Subsection

Section 107(1)(z) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(z)an order under Chapter IX.

(za)an order under Section 122, and

(zb)an order under Section 125: