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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(4) in Gorkhaland Territorial Administration Act, 2011

(4)The Government shall provide Non-plan grant including provisions for bearing the additional Non-plan expenditure for existing employees payable in two installments in respect of the offices or departments transferred to Gorkhaland Territorial Administration.