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[Cites 0, Cited by 0] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(4) in Bihar Education Code, 1961

(4)The statistics which are to be given in the Educational Statistical Tables (E.S. Tables) should include all recognised institutions (except as otherwise provided in certain tables for unrecognised institutions) located in the State, irrespective of the fact that the institution may be affiliated to and/or controlled by a body located outside the State. Institutions, if any, located outside the State and administered by, affiliated to, or connected with a Board, University or any other agency working within the State should, however, be excluded.(Government of India's letter no. F-I-8/55-S. 8, dated the 4th January, 1955 Instructions for filling in statistical tables in Form A.)