Allahabad High Court
Mohd.Rasid Ahmad vs Smt.Sarbari Begum And Others on 4 February, 2013
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 35 of 2013 Petitioner :- Mohd.Rasid Ahmad Respondent :- Smt.Sarbari Begum And Others Petitioner Counsel :- Ram Singh Hon'ble Rajes Kumar,J.
Sri Ram Singh, learned counsel for the petitioner states that the draft of statutory amount is ready for deposit.
In view of the above, office is directed to accept the statutory amount in case if it is deposited within one week.
Order Date :- 4.2.2013 OP