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Allahabad High Court

Mohd.Rasid Ahmad vs Smt.Sarbari Begum And Others on 4 February, 2013

Author: Rajes Kumar

Bench: Rajes Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 35 of 2013
 

 
Petitioner :- Mohd.Rasid Ahmad
 
Respondent :- Smt.Sarbari Begum And Others
 
Petitioner Counsel :- Ram Singh
 

 
Hon'ble Rajes Kumar,J.
 

Sri Ram Singh, learned counsel for the petitioner states that the draft of statutory amount is ready for deposit.

In view of the above, office is directed to accept the statutory amount in case if it is deposited within one week.

Order Date :- 4.2.2013 OP