Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Andhra Pradesh - Subsection Section 6(19) in The Andhra Pradesh Stamp (Inspection of Properties) Rules, 1998 (19)Supplemental deeds falling u/S. 4 of I.S. Act ..................................... ............................................................... 5-00* Note:- (1) G.O.Ms. No. 568 Rev. (Reg.I) Dept., Dated 1-4.-2008 withdrawn vide G.O.Ms. No. 1168 Rev. (Reg.I) Dept., Dated 15.9.2010, w.e.f. 20-9-2010.
