Section 50 in Life Insurance Corporation of India (Staff) Regulations, 1960
50. Canvassing non-official or outside Influence.
(1)No employee shall bring or attempt to bring any political or outside influence to bear upon any superior authority to further his interests in respect of matters pertaining to his service in the Corporation.(2)No appeal, petition or memorial shall be addressed by any employee to the Members of the Corporation personally or to any outside authority or an authority not prescribed in these Regulation or in the Life Insurance Corporation Act.Chapter - IV Pay and Allowances
