Delhi High Court
Sonu Yadav vs Union Of India And Ors. on 21 July, 2015
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Deepa Sharma
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% DECIDED ON: 21.07.2015
+ W.P.(C) 3242/2014
SONU YADAV ..... Petitioner
Through : Ms. Jyoti Singh, Sr. Advocate with Sh.
Sh. A.K. Trivedi, Sh. Padma Kumar, Ms. Tinu
Bajwa, Sh. Amandeep Joshi, Sh. Sameer Sharma
and Sh. Ashok. K. Vij, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through : Sh. Rajesh Gogna, CGSC with Ms. L. Gangmei, Advocate, for Respondent Nos. 1 to 6.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA S.RAVINDRA BHAT, J. (OPEN COURT) For detailed order, refer to judgment of the even date passed in W.P.(C)6107/2013 - GD Constable Anil v. UOI & Ors.
S. RAVINDRA BHAT, J
DEEPA SHARMA, J
JULY 21, 2015
'ajk'
W.P.(C)3242/14 Page 1