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State of Punjab - Section

Section 101 in The Punjab Town Improvement Trust Rules, 1939

101.

The Trust and the Tribunal, as the case may be, shall have power to grant leave of absence, leave allowances and acting allowances to the officers and servants subordinate to it :Provided that no leave, leave allowance or acting allowance shall be granted in excess of what would be admissible under the Fundamental Rules.Provident Fund