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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1) in The Prevention of Corruption Act, Svt. 2006 [Jammu and Kashmir]

(1)The Government may, by notification in the Government Gazette, establish an organisation for investigation of offence under this Act under the name of "Vigilance Organisation".