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Andhra Pradesh High Court - Amravati

Dr Pola Bhaskar Ias vs Sabbavarapu Suri Babu on 29 December, 2023

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

SID

FRIDAY, THE TWENTY NINTH DAY OF DECEMBER,
TWO 7 THOUSAND ANG WEN TY THREE

"PRESENT:
IUSTICE UDURGA PRASAD RAO

HONOURABLE SRI.
AND
HONOURABLE SMT JUSTICE KIRANMAYEE MANDAVA

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT

IA Na. 1] OF 2023
IN

CANO: 48, 48, 80, $1, 82, 53, 54, 98, 88, SF, 88, 89, GO, G1, G2, 63, 64, 65, 68, a7
88, 69, 70, FY, and 72 OF 2023

iS Na. 1 OF 2029 IN CA NO: 48 of 202

Cdrector af Ccllegiate Ec

cation, Andhra
Man Walsall,

Between:
Or ores Bhaska car, {AS, Cormssioner and
ash, 2° Floor, RB. No 24-507, Lakshminarasimaha Colany, }
Gur Mur Sistrict
_.PetiionerAppetiants
AND
1. Sabhavarapu Sur) Babu, S'o S.Suryanarayana., . Aged abaui 49 years, Lecturer
Meharajans {aided and autonomous} Callege
Cys

trish
-RespondentiPe stitloner
mecretary,

Velagapud

in Mathematics( unaided)
MR. College), Vigianagaram, Vizianagaram

4. Syamalarao, Sfp not know, aged about S83 Years, the Principal S
secretanat,

Higher Education Department, Govt of AP,
Amaravathi, Guniur Dist.
Res pondentiRespondent No.

fb

Act Necessary party in this Petition}

(Respondent Na.2
ihatin the circumstances stated in the

Petition under Section 151 CPC praying |
yit Bied | i Support of the i on, the High Court may be pleased tin suspend the
ated 28.74.2023 passed in CC No. 1132 af 2023 jn

FE. od
Syder
Pending a sposal af CA No. 4a af 2023. an the file of the High

atics
aperation of the inou ignad C
WELNG 18 194 of SOS, F

Core.
i& No. 1 OF 2023 INCA NO: 48 of 2023:

vommissioner and Cyrector af ¢ ~ollegiate Education 22% Finer,
agin, Guntur
. PeitionerAnpellant

Between:
Pola Bhaskar jas. ¢
Colony, Mangaiag

" No 3-307, Lakshminerasimeaha

AND.
Aged about 48 years, Oer:
and

f. Sheik Jarnurudedin, Sfo Sheik Mohabook Sut phan,
Lecturer in English (unaided), Sd Subbaraya 4 Jarayana College (8.5
N College}, Narasaraopet, Guntur (Nstrict


}
}

»PettonenAaneiants

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AND
1. Dr Viiaya Lakshmi Dasan, Ovo Prakasarms aged about 49 years Unsided
Lecturer in Telugu JM gc Salle ege for Waren Ternal Guntur District AP
-Respondent/Petitoner
2. J Syamaia Rao, Sfo not know, aged about §3 Years, the Pane al Secrealary,
Migher Education Department, Govi of AP. secretarial, Velagapudi,
Armaravathi, Suniur Dist
ve Res pondentRespondent No.
iRespaniient No.2 is not necessary party in this Fefitan}
iam under Section (S71 OPC praying that in the GHEUMSIBNC'S $ slated in the
afidiayit filed in support of the petition, fhe High Court may be pleased to auspend ine
operation of the impugned Order dated 26.]4. 2022 passed in CC No. 4089 of 2023 in
WEP NG 27325 af 2043 and ip pass Pending 'disposal of CA No, 57 of 2023, an ihe
fle of ihe High Court

fA No. 4 GF 2023 IN CA NGO: §2 of 2023:
Seftween:
Pola Shaskar IAS, Commissianer and Directar of Collegigte Education, Andnra
Pradesh, 2° Fino oF, 'D. No 13-307, Laishurinarasimanha Colony, Mangalagiri, Guntur
oPatitioner(s)}

AND
}. Manda Vieweswara Rao, S/o S Salyanarayana, age 42 Years, English Lecturer,
Sr Subkharaya and Narayana College, (3.5. and N Colleges} Narasaragpel,
Nearasaraonet Mandal, Guntur Oist.
. RaespandentiPetitioner

2. J SYAMALARAO, Sia net know, aged about $3 Years, The Frincipal Secretary,
Higher Education Depariment, Gavi of Ap secretarial, Velagapudi,
Ameravaiht, Guriur Dist. : -

. espondentiRes pondent No.2

fRespandaent No.2 iS NOt Necessary Carty in thes petition)

3 z: aa ;

Petitian under Section 341 OPO sraying that in the circumsfances stated in the
afiidavil fled ir 7 support af the neiition the Hi sn Court iriay be Meased fe suspend the
operaioy of ihe | impugned order dated 28-17-2022 passed in OC No. 1220 of 2D23 in
WP No $8847 of 2074, sending disposa Ota No. 82 af 2023, on the Me of ine High

Cowh

iA No. 1 OF 2023 IN CA NG: 52 of 2083:
Reftween:
Dy. Fola Bhaskar, IAS, Commissioner and fhrector of Callegiate Education 2™
Pio', ONO 77-30%, Lakshminarasimaha Colany, Mangalagir, Quritur
PettionevAappe dant

AND
1. KP Shiny, Dyo Vareed Jacob, Ageci about 40 years, Unaided Lecturer in
English, JM J.College for Women, Tenall, :untur District, AP.
. RespondentiPatitioner



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AND
Y. B.S .Ramakastina Raju, Sio Subbaras, aged about 55 Years, Occ: n-alcied
Lecturer, Sri Subbaraya and Narayana College Naresaraopes RIG
Prakasnnagar, Narasaragpel, Narasaracoet Mandal, Guntur C
BV Ghandra Sekhar, So Rama Krishnarac, aged a pout 49 Years, Qe: Un
aided Lecturer, sri subbaraya and Narayana Collage narasaraopet ee
Narasaraopel, Narasaraopet Mandal, Guntur [istrict

ae)

.. RespondentPetifioner
3. J.Syarmalaras, So net knew, aged abeut 93 Years, the Principal Secretary,
Higher Education Department, Sevi af AS. secretariat, Velaganudl,

Amaravathl, Gurtur Dist.
aprestants/Appelants

(Respondent No.3 is aot necessary party In this Petition
$

stihor under Section 331 1 we praying that in the clroumstarices stated in the

affidavit Hed in supsart of the petition, ihe High Court may be pleased fo suspend the

oe ion of the impugned Order da ated 28.77.2029 passed in OC No. 1096 of 2023 in
VP ND 29747 af S073, pending disposal of CA No. 55 of S023, on the fle af the High

Court

LANO.1 OF 2023 IN CA NG. 58 OF 2023:

Between
Or. Pola Bhaskar, LAS., Commissioner and Director of Collegiate Education Zand
Fioor, BNO q-307, Lakahminarasimaha Colony, Mangalegt n, Guntur
Peth ioner/Appel lant
(Petitioner in GA S6 OF 2023
an the He of High Court}

1. G.Naga Su uresh Quota, S/o GAY Chai apaini Rao, aged about 50 years.
Lecturer in Mathematies (U0: naided) i Subbaraya and Narayana Calege
Na rsaraopeta, Guntur District,

2. J.Syamalarac, S/o not know, aged ahout 83 Years, the Principal Secretary,
Higher Education Qepariment, Govt ofA. secretariat, Velaganud,
Amaravathl, Guntur Dist

& Dry Jyots na Kuma ar, warking as Regicnal Joint Dt Hrector, Collegiate
Education Governrnent of AP Sambasiva F etc SUPRUE

(Respurnients 2 and S hersin are not necessary parties fo th #S petition)

_Respondenis/ Respondents
fRaspondents in-da-}

Pethian under Section 157 CPO praying that in the circumstanonss stated in the
alfidavil Hed in support of fhe petition, the High Ccaurt may » be cieased to suspend the
operake ry of the order DL28.77.2 ae passed in C.C.No. 1138 of 2023 in WP No. ko18t

20418, Pending disposal of CA Na. 56 of 2023, on met ite of the High Court

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LANG. OF 2623 IN CA NO. 59 OF 2033:

Setween:
ohn J. Gyamala Rao, LAS, the PAnoIp al Secretary fo Government, Higher Education

Deparment, Govt of AP, secretariat, Velaganud), Am raravath Suniur Dist
Petitioner Apoed art
(Petitioner in 8 59 OF 2023
nthe fle of High Cour)

AND
1 CRS Shiny, D'o Vareed Jacob aged about 49 years Unalded Lecturer In
English A MS J Coflege for Women Tenell, Guntur District, AP.
Respondent/Peti None

GUYS
Or. PolaBhaskar, LAS. Conn issioner and Derector of Collegiate = ducatc
and Floor, 2) NO 34-307, Lakshminarasimaha € SDIGNY, Mangalagii, Gi. mtur
Respondent No.2 is not necessary party in this petitien
. Respordant/Re
iRespandants |

i

4

Petition under Section 151 CPC praying that in the circurnstances stated Jn th
affidavit fled in support of the petition. the High Court may be pleased to suspend the

peraton of the impugned Order dat teQ 26.77.2023 passed in WE Nea 25644 of 2043,
Pending disposal of CA No. 59 of 2024, on the fle of the High Court,

LANG. TOF 2023 IN CA NO. 80 OF 2023:

cree:
shi J Syamaia Rao LAS, Presently working as Principal Secretary to Govt Higher
Educa fan Depear frnent Soverment of AP AP Svoretanat Velaganudi Amaravaih
Gsuntur district AP

. PefitionersAnsel ant
'Petthioner in GA 80 OF 202
on the fie of Hic igh Cours
AND
1. Sn Sabbavarapu Sur] Babu, Sio S Suryanara ayana Aged about 49 year
Lecturer in Mathernaticaunaicded d Maharajahs aided and aufonornous Cs
MR College Vigianagaram Vinianagaram District

$8
oHege

Respondent/Petiioner
Or Pola Bhaskar, LAS. Commissioner and Director of Collegiate Education
and Floor DD. a 1-207, Lakshrninarssimaha Coleny, Mangalagin, Gureur
Respondent Noe is not NOUSSSaTY party in this pet

nm

tis

_.Respandant/Respondent

(Respomiants in-do-}

Patiion under Section 151 CRC pray ying hatin the circumstances Stated in the

affidavit Hed In Support of the petiion, the Hic ign Court may be pleased may be pleased

82 SUS on ihe operation of the imougned Order dated 26.11.2020 pasead in CO No.

1122 of 2023 in WLP LNG. 18174 of 2012, Pending disposal of CA No. SOD of 2022. on
the THe of the High Court.


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in ALE NG 21378 of 8012, Pending disposal of CA No. S2 of 2023, on the fle of the
High Court.

LANO OS OF 2025 IN CA NO. 83 OF 2023:

Sehveen:
J Syamaia Rao, Sri J. Satyanarayana Murthy, aged about $4 Years, the Frinupal
Secretary, Nigher Educ sation De spariment, Govt af AP. secretgrai, Ve lagapudi,
Amaravathi (surnur Distric

~-Petivaner/Appel lari
(Petitioner { incA 62 OF 2028
on the He of High Court

AND
1. Srnt.N Ramadevi, W/o Sambasiveraa age 51 Years Occ Unaided/ FT

Lecturer Si SubbarayaandNerayana College SS and N College Narassraopet
Rio B No 33254 Lenin | Nagar Paddacheruvu Narasaraapet Narasaraopets
Mandal suntur Cast

espondent Petitioner
2. Or. Pola Bhaskar).AS. Commissioner and [xrector of cot egiate Education
end Floor, O. NO 94-30%, Laxshmingrasimana Colony, Mangalagiri fSuryuy,
(Respondent No.3 is not necessary parly in UNS appeal
 Respondent/Respomient
| {Respondents in-da-}

Patiion under Section 18 4 SPC praying that in the circumstances stated in ine

affidavit fled in support of the petition, the High Court may be pleased fo suspend the
ope ation of the impugned Order dafed 26.71.2023 passed in OC No, 1868 of 2023
ANP No 16682 of 2 2073, Pending disposal af CA No. 63 of 2023, on the file of the High
cour ie

LANG. 7 OF 2023 IN CA NG. $4 OF 2023:

Between
Dr. Pola Bhaskar, LAS. Commissioner and Director of Callegiate Education 2ND
Fioor. O. NO 11-307, Lakshminarasimaha Colony, Mangaiagin, Guntur
_Petiioner/Appeliant
{Poti itioner in CA 64 OF 2023
on the fle of High Court
AND .
1. NL Rarnadevi, Wie Sambasivarac & age ea 51 Years Goo Unaided/ P T Lecturer
SH Subbaraya and Narayana College S 5 andN College Nerasaraopet Rfo D
No 39253 Lanin Nagar Pedds chen wu Nar asarsooet Narasaracpeta Mandal
Guntur Dist

ws:

Responden/Peubtorer
iSyamalaraa, S/o not know, aged about S35 Years, the Princ pai Secretary,
Eligher Education Department, Gevi of AP., secretarial, Velagenue,
Amaravathi, Guntur Dist.
iRespomient No.2 is nol neeeasary party in this apnoea!)

Res spondentRes parent
iRespandas m-dc-}

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sy a Cs oh. oa 63-1 B
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Respondents 2 & 3 are not neoessary parties in this petition)
_ RespondenissResp SORE ents S$
fRasoondents
Petition under Seclon 161 OPC praying thal in the circumstances slate di n one
affidavit fied in support of the petition, the High Court may y be pleased to suspend the
operation 6 of the impugned arder dated 28-11-2023 pas IN COOLNS. TSS8/2083 in
WP NG S8i8t/2018, Pending disposal of C&A Na. 8S of | 2023 on the fle af the High
Caurt

tte,

LANO.T OF 2023 IN CA NO, 87 OF 2023)

Between
Or ¥ Rama Jyaisna Kumari, Regional Joint Directar Of Collegiate Education (FAC),
Government Womens Calle eae Campus Guntur, Guntur District
_.Pebtoner/Appeliiant
(Patitione rin aA BY OF 2023
on the file of High Courth
AND
1. Sit N Uma Rani, DYo N. Nrishna Rao, Aged about 42 years, Occ Lecturer in
naiperrad igs (Unaided), Or Su iobarays and Narayana College (SS and N
diege), Narasaraopeta, Narasaracpet Mandal, Guntur Cst.
RespondentPettionsr
2. J. Syamalaran, S/o not known, aged ¢ abaud S3 Years, the Pri incipal S SRCPELRTY,
Higher Education Gepartment, Govi of 4.P., secretariat, Velaganucl
Ameravath!, Guntur (st,
Pola Bhaskar, IAS, aged about $3 Years, the Commissioner of Collegiate
maueat jon, Govt ofr AP. _ Garudadri KK Towers, Sri Lakshmi Narasimhs
Colony, Mangalagit - B23 503, Guntur Dist

nd

(Respondents 2 & 3 are not necessary parties in this petition}

; -Respondents/Re soondents
ondents in-do-}

Feiiion under Sectian 154 CPC praying ihatin ihe circumstances stated in the
affidavit fled in suppart of the petition, the Hi igh Courts may be pleased fo SUS pend the
operation of the impugned order dated 28-47-2023 . passed in CLC Ne, T14af2033 in
WP.No. 23619/2012, Fendi ing disposal of CA No. S? of 2023, on the Me of the High

a TPE t

lA No, 7 OF 2023 IN CA NO: 68 of 2023:

Sehveen:
On AOVAMALA RAQ, IAS, Presently working as Principal Secretary te Govt
Higher Education Deoariment Government of AP, AP Secretariat, Velagapudi,
Arnaravaini Guniur disiriet AP
PattionerAgpetiants

AND


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JA No. 1 OF 2023 IN CA NO: 70 of 2023:

Botween
SHR J SYAMALA R AS, Presenty working as Principal Secretary to Govt
Higher Exiucation Departh ent, Government of AP AP Secretariat, Velaganudl,
Amaravethl, Guntur distriet, AP

.oPettioner/Aopellants

AND

1. Sheik Jamuruddin, Sia Sheik M oRabood Subhani Aged, about 48 years, Oec:
Lecturer in mS nglish unaided Srl Subbaraya and Narayana College SS anc N
College Narasaraapel Guntur District.
YY Sankara Reddy, Sfo T Narasirsha Reddy Aged about 52 years, Occ
Lecturer in Mathematics unaided Sri Subhe araya and Ngrayana College 8 5 and
N College Narasaraapet Guntur Disiric
3. Naresnan, & sfc Late N Chows easware Rac Aged about $2 years Occ: Lecturer

v Economics unaided Sri Subbarays and Narayana College S S and N Gallage

Narasaraopet G souinitur | District.

4. Dr Pola Bhaskar, LAS. Cornmissioner and Cirector of Collegiate Education
2 Floor, O.Ne od 307, Lakshiminarasimaha Colony, Mangalagir' 22503
Guntur District, AP
Dr VR Jyasina Kumari, warking a& regional joint directar callegiate eacucation
Savi. of Andhra Pradesh, Sapbasivapets, Sunur AP §23001.

(Respondent Nos. 4 & 5 are nal necessary parties in this Petiten

..MespondentiRespsandents

be

ra
63
av

or

os
oh

Patil fon under Section 147 OPC praying that in the circumstances stated in t
anidavil fied in support of the petition, the Hi gh Gourt may be pleased to suspend the
operation of the imp. igned Order dated 28.91.2023 passed } in CG No. TiS of 20S In
ALP No. 23205 of 2095, pereiing disposal of CA No. 7D of 2023, on the ie of the H
Caurt

LANG. OF 2023 IN CA NO. 74 OF 202%:

Between:
Shei d Syarnala Rao IAS, Presently working as Prncigal Secretary to Govt Higher
Education Deparimant Government of AP AP Secretariat Vel agapudi Amarayathi
Guntur district AP

AND

7. Sed Jakka Suresh, S/o Ver kala Subha Ras Aged abaut 48-years Lecturer in
Commerce unaided Q a ful ur | Narayana 8 Naju Cotege D-N R college
Bhimavaram West Godavari Cistrict Andhra Pradesh.

2. DOV Madhavi, Wo V JV S 5 Narasimha Raju Aged shout 46 years Lecturer in

Commerce una ded Dantuur: Narayana Raiu Callege ON R college
Bhimavaram West Godavari District Andhra Pradesh.



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goon hearing ihe argqumenis of Sr. KV Raghuveer, Advocate for ihe

rnade herein and tu ar
of Sri N. Bharat Babu and Sri TV. Kolesware Ra ao, Caursel for the

Patitioners and
Respondents,
The Court made the folowing
GRDER:

*At request of both thea learned counsel, post thease matters on 30.017. 2024,
inferim orders granted earlier are axtended HH O7. 02.2024."

adi. S.VIG.R Murthy
JOINT REGISTRAR

TRUE COPY! eee
SECTION OFFICER

Fa,
}. One CC to SREK VY. Raghu Veer Advacate [OPLIC]
&, One OO to Sn ON. Bharath Babu, Advocate [OPUC}
3. One CC to Sn TAY Koteswara Rao, Advocaie! POPU]
4. Two spare copies

PST


HEGH COURT

UDPR,J
&
KAM J

DATE: 285 2/2023

NOTE: POST THESE MATTERS ON 30.04 2024

ORDER

iA No. 1 OF 2023 iN GA NO: 48, 48, 80, 84, 82, 54, 54, 88, 88, 87, 88, 88, 60, 84, 62, 83, 84, 88, 86, 87, G8, 88, 70, 74, and 72 OF 2023 ie INTERIM ORDER EXTENDED