Supreme Court - Daily Orders
S Kathiroli vs Govt Of India on 23 January, 2014
H
CHAMBER MATTER SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (C) NO(s). 2005 OF 2013 IN SLP(C) 11822/2013
S KATHIROLI Petitioner(s)
VERSUS
GOVT OF INDIA & ORS Respondent(s)
(With appln(s) for oral hearing and office report)
Date: 23/01/2014 This Petition was circulated today.
CORAM :
HON’BLE MR. JUSTICE H.L. GOKHALE
HON’BLE MR. JUSTICE RANJAN GOGOI
By Circulation
UPON perusing papers the Court made the following
O R D E R
Application for oral hearing is rejected.
The review petition is dismissed.
[Usha Bhardwaj] [Sneh Lata Sharma] A.R-cum-P.S. Court Master Signed order is placed on the file.
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) NO.2005 OF 2013 IN SPECIAL LEAVE PETITION (C) NO.11822 of 2013 S. Kathiroli ..Petitioner(s) Versus Govt. of India & Ors. Respondent(s) O R D E R Application for oral hearing is rejected. We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.
......................J. (H.L. GOKHALE) .....................J. (RANJAN GOGOI) NEW DELHI, JANUARY 23, 2014.