Delhi High Court - Orders
Intercontinental Great Brands Llc vs Parle Products Pvt. Ltd on 24 May, 2023
Author: Manmohan
Bench: Manmohan
$~8 & 2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 55/2023, CAV 150/2023 & CM APPL. 14211-
14215/2023
INTERCONTINENTAL GREAT BRANDS LLC ..... Appellant
Through: Mr.J.Sai Deepak, Advocate with
Mr.N.K.Bhardwaj, Ms.Anju Agrawal,
Mr.Bikash Ghorai, Mr.Rahul
Maratha and Ms.Kashima Chadha,
Advocates.
versus
PARLE PRODUCTS PVT. LTD. ..... Respondent
Through: Mr. Chander M.Lall, Sr. Advocate
with Ms. Nancy Roy, Ms.Aastha
Kakkar, Ms.Nida Khanan and Ms.
Ananya Chugh, Advocates
+ FAO(OS) (COMM) 38/2023, CAV 110/2023, CM APPL. 8869-
8870/2023 & CM APPL. 8872/2023
PARLE PRODUCTS PRIVATE LIMITED ..... Appellant
Through: Mr. Chander M.Lall, Sr. Advocate
with Ms. Nancy Roy, Ms.Aastha
Kakkar, Ms.Nida Khanan and Ms.
Ananya Chugh, Advocates
versus
INTERCONTINENTAL GREAT BRANDS LLC..... Respondent
Through: Mr.J.Sai Deepak, Advocate with
Mr.N.K.Bhardwaj, Ms.Anju Agrawal,
Mr.Bikash Ghorai, Mr.Rahul
Maratha and Ms.Kashima Chadha,
Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 02:08:39
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 24.05.2023
1. Since the respondent-Parle Products Private Limited has not even commenced arguments in its cross appeal, present matters are released from part heard.
2. List the present appeals before the Roster Bench on 25th May, 2023.
MANMOHAN, J SAURABH BANERJEE, J MAY 24, 2023/rr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 02:08:39