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Patna High Court - Orders

Md.Irfanullah & Ors vs State Of Bihar & Anr on 2 July, 2012

Author: Mandhata Singh

Bench: Mandhata Singh

            Patna High Court Cr.Misc. No.26795 of 2009 (7) dt.02-07-2012




                            IN THE HIGH COURT OF JUDICATURE AT PATNA
                                         Criminal Miscellaneous No.26795 of 2009
                         ======================================================
                         Md.Irfanullah & Ors
                                                                             .... .... Petitioner/s
                                                          Versus
                         State Of Bihar & Anr
                                                                        .... .... Opposite Party/s

                         ======================================================
                         CORAM: HONOURABLE MR. JUSTICE MANDHATA SINGH
                         ORAL ORDER

7         02-07-2012

Despite repeated calls, no one appears on behalf of the petitioners to press this application.

Accordingly, this application is dismissed for non-prosecution.

(Mandhata Singh, J) Shail/-