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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2) in The Cotton Textiles (Control) Order, 1948

(2)Every person who is required to give any information [or furnish samples] [Added by S.O. 50, dated 31st December, 1964.] or produce any books or other documents under sub-clause (1) shall comply with such requisition.