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Patna High Court - Orders

Rama Shankar Singh & Ors vs Ram Naresh Singh & Ors on 14 February, 2013

Author: Sheema Ali Khan

Bench: Sheema Ali Khan

        Patna High Court CWJC No.2286 of 2013 (3) dt.14-02-2013




                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Civil Writ Jurisdiction Case No.2286 of 2013
                    ======================================================
                    Rama Shankar Singh & Ors
                                                                         .... .... Petitioner/s
                                                      Versus
                    Ram Naresh Singh & Ors
                                                                        .... .... Respondent/s
                    ======================================================
                    Appearance :
                    For the Petitioner/s     : Mr. Md. Faiz Ahmad
                    For the Respondent/s      : Mr.
                    ======================================================
                    CORAM: HONOURABLE JUSTICE SMT. SHEEMA ALI KHAN
                    ORAL ORDER

3     14-02-2013

As prayed for on behalf of the respondents with consent of the learned counsel for the petitioners, list this case on 21.2.2013.

(Sheema Ali Khan, J) mrl