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State of Uttar Pradesh - Section

Section 1064 in Rules under the United Provinces Excise Act, 1910

1064. Forms of registers of sales to be maintained.

- (23) The Forms prescribed for the maintenance of the accounts of receipts and sales of hemp drugs and country spirit at shops under the auction system of (Excise Series Nos. 12-B and 14-D) shall also be maintained at State managed shops along with other Forms and registers specially prescribed for shops under the State Management.