Rajasthan High Court - Jodhpur
Mahipal Singh & Ors vs State Of Raj & Ors on 14 October, 2008
Author: Vineet Kothari
Bench: Vineet Kothari
S.B.CIVIL WRIT PETITION NO.1111/96
(Mahipal Singh & Ors. vs. State & Ors.)
DATE OF ORDER : 14/10/2008
HON'BLE DR.JUSTICE VINEET KOTHARI
Mr.H.S.Sidhu, for the petitioners. Mr.M.R.Singhvi, for the respondents.
Learned counsel for the petitioners states that this writ petition has become infructuous as the petitioners have been granted the desired relief.
Accordingly, this writ petition is dismissed as having become infructuous.
(DR.VINEET KOTHARI), J.
item no.s/5 baweja/-