Delhi High Court - Orders
G L Sagar vs Edcil India Ltd on 16 October, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~25 & 26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 290/2025 & CM APPL. 26505/2025, CM APPL. 26506/2025
G L SAGAR .....Appellant
Through: Mr. S.D. Singh and Mr. Kamla
Prasad, Advocates.
versus
EDCIL INDIA LTD. .....Respondent
Through: Mr. Naresh Kaushik, Sr. Adv. with
Mr. Anand Singh, Mr. Archit
Gautam, Advs.
+ CONT.CAS(C) 1013/2025 & CM APPL. 41000/2025
G L SAGAR .....Petitioner
Through: Mr. S.D. Singh and Mr. Kamla
Prasad, Advocates.
versus
MR GOVIND JAISWAL .....Respondent
Through: Mr. Naresh Kaushik, Sr. Adv. with
Mr. Anand Singh, Mr. Archit
Gautam, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
HON'BLE MR. JUSTICE VIMAL KUMAR YADAV
ORDER
% 16.10.2025
1. It is stated that an SLP has been filed against the Order dated 07.05.2025 passed by this Court in LPA 290/2025, compliance of which is being sought by way of CONT.CAS(C) 1013/2025.
2. It is expected that the said SLP will be numbered and the Respondent will process the hearing of the SLP before the next date of hearing.
3. List on 20.11.2025.
SUBRAMONIUM PRASAD, J VIMAL KUMAR YADAV, J OCTOBER 16, 2025/hsk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2025 at 23:58:44